Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 77 in The Mental Health Act, 1987 77. Power of District Court to make regulations .The District Court may, from time to time, make regulations for the purpose of carrying out the provisions of this Chapter.
