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Himachal Pradesh High Court

Taranjeet Kaur & Anr. vs . State Of Hp & Ors. on 26 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Taranjeet Kaur & anr. Vs. State of HP & ors.

.

Cr.MMO No.383 of 2020 26.06.2023 Present: Mr. K.S. Thakur, Advocate, for the petitioners.

Mr. Jitender Kumar Sharma, Additional Advocate General, for respondent No.1/ State. Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Gupta, Advocate, for respondents No.2 to 4.

No separate reply is intended to be filed on behalf of respondents No.2 to 4. It is stated by learned counsel for respondents No.2 to 4 that the reply filed on behalf of respondent No.1 shall be adopted by the aforesaid respondents.

As prayed for, list on 02.08.2023.







                                                        ( Sushil Kukreja )
             June 26, 2023                                    Judge
                 (VH)





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