Himachal Pradesh High Court
Taranjeet Kaur & Anr. vs . State Of Hp & Ors. on 26 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Taranjeet Kaur & anr. Vs. State of HP & ors.
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Cr.MMO No.383 of 2020 26.06.2023 Present: Mr. K.S. Thakur, Advocate, for the petitioners.
Mr. Jitender Kumar Sharma, Additional Advocate General, for respondent No.1/ State. Mr. N.S. Chandel, Senior Advocate with Mr. Vinod Gupta, Advocate, for respondents No.2 to 4.
No separate reply is intended to be filed on behalf of respondents No.2 to 4. It is stated by learned counsel for respondents No.2 to 4 that the reply filed on behalf of respondent No.1 shall be adopted by the aforesaid respondents.
As prayed for, list on 02.08.2023.
( Sushil Kukreja )
June 26, 2023 Judge
(VH)
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