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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

13. Powers and Functions of the Officers of the Court -

The Powers and Functions which, under these regulations or rules or the practice of the Special Court are exercisable by the Registrar (except such as may from time to time be expressly excepted by the Chairman) may be exercised by Deputy Registrar or Assistant Registrars.