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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(2)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)Development plan and town planning schemes under the [Bombay Town Planning Act, 1954;] [Now refer the Maharashtra Regional and Town Planning Act, 1966 (Maharashtra 27 of 1966).]