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State of Haryana - Section

Section 90 in The Haryana New Mandi Townships Building Rules, 1967

90. Proximity of cesspool to water supply - [Section 4(2)(h) and (i)].

- Every person who shall provide a cesspool in connection with any building or other premises, shall not construct such cesspool within a distance of 30 metres (98.425 ft.) from any percolation well, tubewell or water course or stream used or likely to be used for human drinking or domestic purposes or for the manufacture or preparation of articles of food and drinks for human consumption or otherwise in such a position as to render any such water liable to pollution.