Delhi High Court - Orders
Ayanna Yadav (Minor) And Anr vs Union Of India And Ors on 8 April, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~41 to 43, 47 to 59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(41)
+ W.P.(C) 3369/2025
AYANNA YADAV (MINOR) AND ANR .....Petitioners
Through: Appearance not given.
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
(42)
+ W.P.(C) 4157/2025
SHIVRAJ SHARMA .....Petitioner
Through: Appearance not given.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
(43)
+ W.P.(C) 4375/2025
YAJAT SEN .....Petitioner
Through: Petitioner in Person.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
(47)
+ LPA 1250/2024, CM APPLs. 76373/2024 & 76374/2024
ADITYA SINGH (MINOR) .....Appellant
Through: Mr. Dhanesh Relan, Mr. Arjeet Gaur,
Ms. Brinda Batra and Mr. Naveen
Malik, Advocates.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(48)
+ LPA 1251/2024, CM APPL. 76410/2024 & CM APPL. 76411/2024
CONSORTIUM OF NATIONAL LAW UNIVERSITIES...Appellant
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
ADITYA SINGH (MINOR) THROUGH HIS FATHER...Respondent
Through: Mr. Dhanesh Relan and Mr. Arjeet
Gaur, Ms. Brinda Batra and Mr.
Naveen Malik Advocates
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(49)
+ W.P.(C) 2363/2025
HARSHITA AND ORS .....Petitioners
Through: Ms. T. Archana, Mr. Archit Mishra
and Mr. Digvijay, Advocates
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(50)
+ W.P.(C) 2364/2025
ANAM KHAN .....Petitioner
Through: Mr. Siddharth R. Gupta and Mr.
Mrigank Prabhakar, AoR and Mr.
Aman Agarwal, Mr. Aman Agarwal,
Mr. Shrvan Kr. Lahoti, Advocates
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
.....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(51)
+ W.P.(C) 2365/2025
MASTER TIAMBAK EASHWAR THROUGH HIS NATURAL
GUARDIAN VASUDHA THIAGARAJAN .....Petitioner
Through: Ms. T. Archana, Advocate
versus
THE CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND
ORS .....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(52)
+ W.P.(C) 2366/2025
PRABHAS KUMAR (MINOR) THROUGH HIS NATURAL
GUARDIAN MR. PRAKHAR KUMAR .....Petitioner
Through: Mr. Yash Dadriwal and Mr. Amol
Jagtap, Advocates
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(53)
+ W.P.(C) 2367/2025
ASLESHA AJITSARIA (MINOR) REPRESENTED BY
HER FATHER VINAY AJITSARIA .....Petitioner
Through:
versus
CONSORTIUM OF NLUS AND ORS .....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey and Mr.Vipul Verma, Advocates
for R-3.
(54)
+ W.P.(C) 2516/2025
HARDIK GARG .....Petitioner
Through: Mr. Ajay Vohra, Senior Advocate
with Mr. D. Aniket Agrawal and Mr.
Ram Karshna Rao, Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(55)
+ W.P.(C) 2517/2025
HARSHIT GARG .....Petitioner
Through: Mr. Ajay Vohra, Senior Advocate
with Mr. Aniket D. Agrawal and Mr.
Ram Karshna Rao, Advocates
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(56)
+ W.P.(C) 2558/2025
NITIKA .....Petitioner
Through: Ms. Kaadambari Singh, Sr. Adv. with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
Mr. Navin Kumar Thakur with Mr.
Sahil Jawed, Advs.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(57)
+ W.P.(C) 2559/2025
A VAISHNAVI (MINOR) THROUGH HER FATHER SHRI T.
ARUN .....Petitioner
Through: Mr. Uddyam Mukherjee, Mr. Rohit
Sinha, Mr. Swapnil Pattanayak and
Mr. Agnibha Chatterjee, Advocates
versus
CONSORTIUM OF NATIONAL UNIVERSITIES THROUGH ITS
PRESIDENT .....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:38
(58)
+ W.P.(C) 2560/2025
AYUSH AGRAWAL .....Petitioner
Through: Mr. Siddharth R. Gupta and Mr.
Mrigank Prabhakar, AoR and Mr.
Aman Agarwal, Mr. Aman Agarwal,
Mr. Shrvan Kr. Lahoti, Advocates
versus
CONSOTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
(59)
+ W.P.(C) 2591/2025
KUBER SWAMI .....Petitioner
Through: Appearance not given.
versus
THE CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr. Rajshekhar Rao, Senior Advocate
with Mr. Arun Sri Kumar, Mr.
Shubhansh Thakur and Mr. Wamic
Wasim, Advocates for Consortium of
NLU.
Mr. Nishant Gautam, CGSC with Mr.
Vardhman Kaushik, Mr. Prithviraj
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:39
Dey, Mr. Vipul Verma and Mr. Vinay
Kaushik, Advocates for R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.04.2025
1. Counter affidavit filed on behalf of the consortium be taken on record.
2. List on 09.04.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J APRIL 8, 2025 yrj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 01:27:39