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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1) in The Bharathiar University Act, 1981

(1)The Secretary to Government, in-charge of Education;[(1-A) The Secretary to Government, in-charge of Health and Family Welfare;] [Inserted by Tamil Nadu Act 75 of 1986.](1-AA) The Secretary to Government in-charge of Law;