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[Cites 0, Cited by 0] [Section 81(10)] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(10)(d) in The Coal Mines Regulations, 2017

(d)Unless the Automatic Contrivance is in full and fixed engagement with the winding engine, it shall be fully engaged, either automatically or by the winding engineman, whenever persons are to be lowered or raised; and an automatic indicator to show that this has been done shall be provided in such a position as to be easily seen by the banksman.