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[Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(4)(iii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(iii)to consider the periodic statements of accounts and to review the finances of the Institute from time to time and to consider re-appropriation statements and audit reports and to make recommendations to the Executive Council: