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State of Madhya Pradesh - Section

Section 52 in The M.P. Boiler Attendants' Rules, 1958

52. Submission of proceedings before the Board.

- The Secretary to the Board of Examiners shall submit the proceedings sent under sub-rule (iv) of Rule 51 before the Board at its next meeting and the Board of Examiners at its discretion may allow the certificate to stand or may cancel the certificate permanently or suspend it for such period as it thinks fit.