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[Cites 0, Cited by 0] [Section 8] [Entire Act]

UT Ladakh - Subsection

Section 8(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)For the purpose of holding a general election, the Government shall by one or more notifications published in the Government Gazette call upon all constituencies in the district to elect members in accordance with the provisions of this Act and the rules and orders made thereunder.