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Union of India - Section

Section 4 in The Transport Of Animals Rules, 1978

4. (a) A valid health certificate by a qualified veterinary surgeon to the effect that the dogs and cats are in a fit condition to travel by a rail, road, inland waterway, sea or air and are not showing any sign of infectious or contagious disease including rabies, shall accompany each consignment and the certificate shall be in the form specified in Schedule A.

(b)In the absence of such a certificate, the carrier shall refuse to accept the consignment for transport.