Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4A] [Entire Act] State of Punjab - Subsection Section 4A(4) in The Punjab Nurses Registration Council Regulations (4)To call for particulars of professional examinations and their results and submit them to the Council annually with necessary comments thereon.
