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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Kerala - Subsection

Section 75(3) in Kerala Municipality Building Rules, 1999

(3)In the case of individual developed plots requiring no lay out approval from the District Town Planner, there shall be average 60 cms open space on the sides and the rear:Provided that door shall not be allowed if that portion does not have minimum 1.00 metre open yard.