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Supreme Court - Daily Orders

The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 15 November, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.1                              COURT NO.5                 SECTION XVI

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   2591/2006

     THE KELVIN JUTE CO.LTD.WORS.P.F. AND ORS.                            Appellant(s)

                                                     VERSUS

     KRISHNA KUMAR AGARWALA & ORS.                                        Respondent(s)
     (IA 9/2016 AND IA 10/2016 IN CA NO.2591/2006)
     WITH
     C.A. No. 2593/2006 (XVI)

     Date : 15-11-2017 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     Counsel for the
     parties                           Mr. Krishnan Venugopal, Sr. Adv.
                                       Mr. P. V. Saravana Raja, AOR

                                       Mr. Gopal Shankarnarayan, Adv.
                                       Mr. Satish Vig, Adv.

                                       Mr. C. Mukund, Adv.
                                       Dr. Kailash Chand, AOR

                                       Mr. Parijat Sinha, Adv.
                                       Ms. Reshi Rea Sinha, AOR
                                       Mr. Rudra Dutta, Adv.

                                        Mr. Snehasish Mukherjee, AOR
                                        Mr. Dipak Kumar Jena, AOR
                                        Mr. Rahul Gupta, AOR

                                        Ms. Aruna Gupta, AOR
                                        Ms. Indra Sawhney, AOR

                   UPON hearing the counsel the Court made the following
                                            O R D E R

List on 05.12.2017 for final hearing on top of the list.

The parties are directed to complete the pleadings in the Signature Not Verified meantime.

Digitally signed by JAYANT KUMAR ARORA Date: 2017.11.18 11:33:02 IST Reason:

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR