Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 15 November, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.1 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F. AND ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA & ORS. Respondent(s)
(IA 9/2016 AND IA 10/2016 IN CA NO.2591/2006)
WITH
C.A. No. 2593/2006 (XVI)
Date : 15-11-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
Counsel for the
parties Mr. Krishnan Venugopal, Sr. Adv.
Mr. P. V. Saravana Raja, AOR
Mr. Gopal Shankarnarayan, Adv.
Mr. Satish Vig, Adv.
Mr. C. Mukund, Adv.
Dr. Kailash Chand, AOR
Mr. Parijat Sinha, Adv.
Ms. Reshi Rea Sinha, AOR
Mr. Rudra Dutta, Adv.
Mr. Snehasish Mukherjee, AOR
Mr. Dipak Kumar Jena, AOR
Mr. Rahul Gupta, AOR
Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 05.12.2017 for final hearing on top of the list.
The parties are directed to complete the pleadings in the Signature Not Verified meantime.
Digitally signed by JAYANT KUMAR ARORA Date: 2017.11.18 11:33:02 IST Reason:(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR