Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46C(1)] [Section 46C] [Entire Act]

Union of India - Subsection

Section 46C(1)(e) in The Indian Post Office Rules, 1933

(e)the enclosure must be so folded that it cannot move about in the envelope and thus cause the address to be hidden;