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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(1)(b) in Telangana Mining Settlements Act, 1956

(b)secondly, such sum as may be required to meet the expenditure on account of its own establishment under section 14 and the contribution made towards the Local Government Service under section 15; and