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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iii)The notification, among other things, shall indicate the Cost of application including Registration fee and Entrance Test Fee, the last date for receipt of the duly filled in applications and the date of conduct of Ed.CET.