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Central Information Commission

Mr.Abhishek Chopra vs Ministry Of Human Resource Development on 5 January, 2012

                   Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New 
                                Delhi­110066
           Telefax:011­26180532 & 011­26107254 website­cic.gov.in

                  Appeal: No. CIC/DS/A/2011/000867 

 Appellant /Complainant       :     Dr. Abhishek Chopra, Delhi      
Public Authority              :    University of Delhi, Delhi
                              (Sh. JayChanda, Dy. Registrar/CPIO) 

Date of Hearing               :       05 January 2012 
Date of Decision              :       05 January 2012

Facts:­ 

1. Dr.   Abhishek   Chopra   submitted   RTI   application   dated   9  April   2010   before   the   CPIO,   University   of   Delhi,     Delhi  seeking   information   regarding   the   details   of   notification  issued for his MBBS degree. 

2. Vide CPIO order dated 16 April 2010, CPIO did not provide  any information as RTI application was not correctly marked to  the   Public   Authority   and   asked   the   appellant   to   resend   his  application to the correct name and address. 

3. Not   satisfied    with the reply of the CPIO,    appellant  preferred appeal dated 1 June 2010 before the First Appellate  Authority. 

4. Vide FAA order dated 6 July 2010,  he upheld the order of  the CPIO dated 6 May 2010.

5. Being   aggrieved   and   not   being   satisfied   by   the   above  response   of   the   public   authority,   the   appellant   preferred  second appeal before the Commission. 

6. Matter   was   heard   today.   Both   parties   as   above   were  present in person and presented arguments.

Decision notice

7. After hearing both parties, Commission is satisfied that  information as held by the CPIO has already been provided to  the   appellant.   However,   taking   cognizance   of   the   subject  matter of the RTI application, it is logical to conclude that  the matter is of larger public interest in that the appellant  successfully completed his  MBBS and practical training in the  year 2006 from the Maulana Azad Medical College and his name  featured at Sr. Number three in the list of 132 students which  was   forwarded   by   the   Registrar   (Academic)   to   The   Control   of  Examination,   University   of   Delhi   vide   their   letter   dated   25  may 2006 in which it was clearly stated that the students were  eligible   for   the   award   of   MBBS   degree.   However   in   this  particular case the appellant received his degree only in the  Appeal: No. CIC/DS/A/2011/000867  year 2011 and that too after aggressively pursuing the matter  with the University.

8. The   appellant,   submitted   before   the   Commission,  information   received   from   the   Deputy   Controller   of  Examinations,   University   of   Delhi,   South   Campus   dated   8  October 2010, in response to a separate RTI application that  the letter     referred to above was received by them and the  name   of   the   appellant   was   also   in   the   list   of   successful  candidates   who   had   completed   internship   but   that   due   to   "an  oversight", the formalities had not been completed  for issue  of the in the MBBS degree to him. The Commission  notes that  the name of the appellant has been separately notified   on 8  October   2010     thereby   making   him   eligible   for   receiving   the  degree.

9. Commission notes that this is a indeed a serious matter  where   a   doctor   has   been   denied   his   medical   degree   for   five  years by the University, even though he had been pursuing the  matter  diligently.  CPIO has assured the Commission  that this  is one of case and that the normal practice is to issue the  MBBS degrees to the successful candidates after completion of  the formalities within a short time of their passing out and  completing the internship.

10. Since   this   is   important  issue,   a   copy   of   this   order  is  also   be  marked   to   the   Vice   Chancellor,    Delhi   University   so  that practices are put in place to ensure that such an error  does not happen in the future.

11. Information has been provided. Matter is closed. 

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Dr.Abhishek Chopra C­94, 3ard. Floor,  Mahendra Enclave Delhi­110033
2. The CPIO Assistant Registrar (Information) University of Delhi, Main Campus Appeal: No. CIC/DS/A/2011/000867  Delhi­110007
3. The Appellate Authority Registrar University of Delhi, Main Campus Delhi­110007
4. The Vice Chancellor University of Delhi, Main Campus Delhi­110007      Appeal: No. CIC/DS/A/2011/000867