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Andhra Pradesh High Court - Amravati

Vasamsetty Satyanarayana, E.G. ... vs Eastern Power Distribution Company, ... on 12 August, 2022

Author: Kongara Vijaya Lakshmi

Bench: Kongara Vijaya Lakshmi

          HIGH COURT OF ANDHRA PRADES: AT AMARAVATI

MAIN CASE No: Writ Petition No.2978 of 2010

                         PROCEEDING SHEET

Sl.                                                                         OFFICE
      DATE                                ORDER
No.                                                                         NOTE.
 5 12.08.2022    KVL,J
                                                                           Transferred to
                                                                              IO folder
                                                                                (BO)
                         None   appears    for    the   petitioner   and         BSS

                 respondents 1 to 4.

List the matter after four weeks.

_______ K V L, J bss