Andhra Pradesh High Court - Amravati
Vasamsetty Satyanarayana, E.G. ... vs Eastern Power Distribution Company, ... on 12 August, 2022
Author: Kongara Vijaya Lakshmi
Bench: Kongara Vijaya Lakshmi
HIGH COURT OF ANDHRA PRADES: AT AMARAVATI
MAIN CASE No: Writ Petition No.2978 of 2010
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE.
5 12.08.2022 KVL,J
Transferred to
IO folder
(BO)
None appears for the petitioner and BSS
respondents 1 to 4.
List the matter after four weeks.
_______ K V L, J bss