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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Assam - Subsection

Section 291(a) in Gauhati Municipal Corporation Act, 1971

(a)Make, carry or offer for sale or take any part in the business of making, carrying or offering for sale, any article of food or drink or any medicine or drug for human consumption, or any article, clothing or bedding for personal use or wear, or