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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1) in Andhra Pradesh Electricity Reform (Transfer Scheme) Rules, 1999

(1)The transfer of personnel, in terms of these rules, shall be subject to the terms and conditions contained in the Act and the applicable Tripartite Agreements as listed in Schedule-D.