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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1)(c) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(c)Non-Official members shall hold office for a period of three years from the date of appointment or such further period, if any, as the Director may by general or special order, direct in behalf.