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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1)(e) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(e)"Intra-State Transmission Licensee" means a licensee including a deemed intra- State transmission licensee authorized to establish, operate and maintain transmission lines of the intra- State Transmission System.