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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of West Bengal - Subsection

Section 189(1)(a) in West Bengal Municipal Corporation Act, 2006

(a)enter upon, and pass through, any land within or outside the Corporation area, adjacent to, or in the vicinity of, such waterworks, in whomsoever such land may vest;