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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1)(c) in Spicer Adventist University Act, 2014

(c)five persons, nominated by the sponsoring body out of whom two shall be eminent educationists; one expert of management or information technology from outside the University, nominated by the President;