Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 2 in Rajasthan Noises Control Rules, 1964 2. Definitions - In these rules, unless the context otherwise requires:-(a)'Act' means the Rajasthan Noises Control Act, 1963 (Rajasthan Act 12 of 1963),(b)'Section' means a section of the Act.
