Section 10 in The Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959
10. Subscriber's Account.
- The Board shall maintain an account of Provident Fund in form P.F. (1) for each subscriber and there shall be entered therein;(i)Subscriber's subscription;(ii)Contribution made by the Board;(iii)Interest on subscription;(iv)Interest on contribution; and(v)Balance at the close of the month.
