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State of Sikkim - Section

Section 89 in The Sikkim Police Act, 2008

89. Police to be associated in urban planning and setting up of new colonies.

While planning for any major development activity including development of new colonies, the concerned agency shall consult the Director General of Police to assess the likely impact of the proposed developmental activity, on the safety and security needs of the citizens or any other policing requirements, and the suggestions based on such assessment shall be given due consideration in finalizing the plan.