Delhi High Court - Orders
M/S Satyshiv Shares Securities Ltd vs Central Board Of Direct Taxes And Ors on 4 May, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~3, 4, 7, 9, 17, 23, 26, 28, 33, 34, 37, 43, 45, 48, 52, 54, 55, 56, 57, 59, 60,
62, 63, 65, 67, 68, 72 and 83
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4478/2021 & CM APPL. No.13669/2021
M/S SATYSHIV SHARES SECURITIES LTD. ..... Petitioner
versus
CENTRAL BOARD OF DIRECT TAXES AND ORS.
..... Respondent
W.P.(C) 4633/2021 & CM APPL. No.14224/2021
MS SATYSHIV SHARES SECURITIES
PRIVATE LIMTED ..... Petitioner
versus
CENTRAL BOARD OF DIRECT TAXES ANDORS.....Respondents
W.P.(C) 4671/2021 & CM APPL. No.14348/2021
DEV ENERGY EQUIPMENTS PVT. LTD. ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX AND ANR.
.... Respondents
W.P.(C) 4961/2021
VIPUL MOTORS PVT LTD ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX -7
DELHI & ANR. ..... Respondents
W.P.(C) 2579/2021 & CM APPL. No.7627/2021
W.P.(C) 4478/2021 & Connt. 1/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07
PRIME TIME INDIA PRIVATE LIMITED ( FORMERLY
KNOWN AS PRIME TIME INDIA LIMITED) ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX-07
& ANR. ..... Respondents
W.P.(C) 2615/2021 & CM APPL.7735/2021
PARVIR INFRASTRUCTURES PVT. LTD. ..... Petitioner
versus
PR. COMMISSIONER OF INCOME
TAX-07 & ANR. ..... Respondents
W.P.(C) 2737/2021
CAPITAL BROADWAYS PVT LTD ..... Petitioner
versus
PCIT, DELHI - 1 ..... Respondent
W.P.(C) 2917/2021 & CM APPL. No.8795/2021
MS TAKSHAKA INTERIORS PVT LTD ..... Petitioner
versus
PRINCIPAL COMMISSIONER INCOME TAX ..... Respondent
W.P.(C) 3013/2021 & CM APPL. No.9118/2021
RAMESH CHANDRA SARAF ..... Petitioner
versus
PR COMMISSIONER OF INCOME TAX 4 & ANR. ..... Respondent
W.P.(C) 4478/2021 & Connt. 2/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07
W.P.(C) 3171/2021 & CM APPL. No.9622/2021
ADVENT INFRATECH PRIVATE LIMITED ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-1..... Respondent
W.P.(C) 3297/2021 & CM APPL. No.10066/2021
HIGH VALUE TRADERS PVT LTD ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX 4
& ANR. ..... Respondents
W.P.(C) 3383/2021 & CM APPL. No.10268/2021
HABITAT BUILDTECH PVT. LTD. ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME
TAX, DELHI-4 & ANR. ..... Respondents
W.P.(C) 3431/2021
VINIT BERIWALA ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX -7
DELHI & ANR. ..... Respondents
W.P.(C) 3465/2021
M/S VIPUL AUTO PVT LTD .... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX -7
DELHI & ANR. ..... Respondents
W.P.(C) 4478/2021 & Connt. 3/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07
W.P.(C) 3548/2021 & CM APPL. No.10732/2021
R.P. DIAMONDS PVT. LTD ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-7
& ORS. ..... Respondents
W.P.(C) 3614/2021
YAHOO EXPORTS PVT. LTD ..... Petitioner
Versus
PRINCIPAL COMMISSIONER OF INCOME-TAX-7
& ORS. ..... Respondents
W.P.(C) 3615/2021 & CM APPL. No.10979/2021
ANURADHA SETHI ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-4
& ORS. ..... Respondents
W.P.(C) 3617/2021 & CM APPL. 10983/2021
AHINSA FINANCIAL SERVICES PRIVATE
LIMITED ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME
TAX-1 & ORS. ..... Respondents
W.P.(C) 3667/2021
TAPARIA HOLDINGS PRIVATE LIMITED ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX - 07 & ANR
W.P.(C) 4478/2021 & Connt. 4/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07
...... Respondents
W.P.(C) 3761/2021
EMPEROR INRATECH PRIVATE LIMITED ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-1..... Respondent
W.P.(C) 3837/2021 & CM APPL. No.11564/2021
SIROHI INFOTECH PRIVATE LIMITED ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX - 07
& ANR. ..... Respondents
W.P.(C) 3858/2021 & CM APPL. No.11645/2021
VIJAY SHINES PRIVATE LIMITED ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX - 07
& ANR. ..... Respondents
W.P.(C) 3890/2021 & CM APPL. No.11703/2021
PANCHKULA FINVEST PRIVATE LIMITED ..... Petitioner
versus
PR. COMMISSIONER OF INCOME TAX - 07
& ANR. ..... Respondents
W.P.(C) 3899/2021 & CM APPL. No.11721/2021
M/S ESSEL HOUSING PROJECT PRIVATE
LIMITED ..... Petitioner
versus
W.P.(C) 4478/2021 & Connt. 5/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07
PR. COMMISSIONER OF INCOME TAX - 01
& ANR. ..... Respondents
W.P.(C) 3929/2021
M/S THERMOCOOL HOME APPLIANCES LTD..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME
TAX - 7 ..... Respondent
W.P.(C) 3930/2021 & CM APPL. No.11813/2021
RTS FOOTWEAR PVT LTD ..... Petitioner
versus
PCIT-7, DELHI ..... Respondent
W.P.(C) 4017/2021 & CM APPL. No.12123/2021
BHOOMI EARTHMOVERS PVT. LTD ..... Petitioner
versus
PRINCIPAL COMMISSIONER OF INCOME TAX-1
& ORS. ..... Respondents
W.P.(C) 4352/2021 & CM APPL. No.13274/2021
M/S SATYSHIV SHARES SECURITIE LTD. ..... Petitioner
versus
CENTRAL BOARD OF DIRECT TAXES AND ORS.
.... Respondents
Counsel for the Petitioner: Mr. Akarsh Garg with Mr. Ashish
Bansal and Mr. Parth Davar, Advs.; Mr. T.M.Shivakumar, Adv.; Mr.
Venketesh Chaurasia and Ms. Rano Jain, Advs.; Mr. Ved Jain and
Ms. Richa Mishra, Advs.; Mr. Ruchesh Sinha, Adv.; Mr. Salil
Kapoor, Mr. Sumit Lalchandani, Ms. Ananya Kaooor and Ms.
Soumya Singh, Advs.; Mr. Gaurav Jain, Mr. Aniket D. Agrawal and
Ms. Manisha Sharma, Advs.; Mr. Rohit Jain, Mr. Aniket D. Agrawal
and Ms. Manisha Sharma, Advs.; Mr. P. Roychaudhuri, Adv.
W.P.(C) 4478/2021 & Connt. 6/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07
Counsel for the Respondent: Mr. Kunal Sharma, Sr. Standing
Counsel with Ms. Zehra Khan and Mr. Shubhendu Bhattacharyya,
Advs.; Mr. Sunil Agarwal, Sr. Standing Counsel; Mr. Puneet Rai, Sr.
Standing Counsel with Ms. Adeeba Mujahid, Junior Standing Counsel
for Revenue.
Mr. Ravi Prakash, CGSC for UOI.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 04.05.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. We have been informed that, pursuant to Circular No. 04/2021 dated 23.03.2021, issued by the Central Board of Direct Taxes, Department of Revenue, Ministry of Finance, Government of India, the grievance of the assessees, in the captioned matters, stands addressed, as they are now required to deposit only 100% of the disputed tax.
2. Counsels for the parties inform us that these writ petitions can, therefore, be closed, as revised Form-3 have been received in the captioned matters.
3. It is ordered accordingly. The writ petitions are closed. Consequently, pending applications in the captioned matters shall stand closed too.
W.P.(C) 4478/2021 & Connt. 7/8 Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:06.05.2021 00:23:07
4. Interim orders, passed in the captioned matters, are vacated.
RAJIV SHAKDHER, J
TALWANT SINGH, J
MAY 4, 2021/pmc
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W.P.(C) 4478/2021 & Connt. 8/8
Signature Not Verified
Digitally Signed
By:VIPIN KUMAR RAI
Signing Date:06.05.2021
00:23:07