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[Cites 0, Cited by 0] [Section 10k(7)] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(7)(a) in The Standards of Weights and Measures (General) Rules, 1987

(a)Unless otherwise specified hereafter, a load corresponding to 1/3 of the sum of the maximum capacity and the corresponding maximum additive tare effect shall be applied.