Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 293] [Entire Act]

Union of India - Subsection

Section 293(4) in Constitution of India, 1950

(4)A consent under clause (3) may be granted subject to such conditions, if any, as the Government of India may think fit to impose.