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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(2)The no-objection certificate shall be valid for a period of one year. If within this period, the on objection certificate is not utilized for obtaining a license in Form 'G', a fresh no objection certificate shall be applied for.