Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(1)(c) in The Punjab State Electricity Regulatory Commission Fund Rules, 2006 (c)"Drawing and Disbursing Officer" means an officer designated as such by the Commission to draw and make payments on behalf of the Commission;