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Madhya Pradesh High Court

Anand V.Bhardwaj vs The State Of Madhya Pradesh on 28 July, 2022

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 4869 of 2009 (ANAND V.BHARDWAJ Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 28-07-2022 Parties through their respective counsel.

List the case for further orders on 10/08/2022.



              (ROHIT ARYA)                                                             (MILIND RAMESH PHADKE)
                 JUDGE                                                                          JUDGE

   (Dubey)

SUNE Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, EL ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b0 0a11fc66a5e160f585aa7a92425f380d DUBE 476b32818, pseudonym=046B231C591E29491F3 6ABD156EBF3A713937186, serialNumber=4009CAE962958E019A DDF04E87EFD5C07FA5D0C38532D5 50F61B55401A275B8C, cn=SUNEEL Y DUBEY Date: 2022.07.30 15:09:43 -07'00'