Section 22(2) in The West Bengal University of Health Sciences Act, 2002
(2)It shall consist of the following members, namely:-(a)the Vice-Chancellor-Chairperson;(b)three Pro-Vice-Chancellors;(c)one Dean of any Faculty nominated by the Academic Council;(d)one teacher, imparting post-graduate instruction having not less than sixteen years of teaching experience, nominated by the Vice-Chancellor;(e)one teacher, imparting undergraduate instruction having not less than sixteen years of teaching experience, nominated by the Executive Council;(f)one Principal of an affiliated college of Health Sciences, nominated by the Executive Council from amongst the Principals who are members of the Academic Council;(g)one Principal of an affiliated professional college nominated by the Executive Council;(h)two experts, co-opted by the Board, from amongst the Heads of National and State level research institutions;(i)the Director of the Planning Board-Member-Secretary:Provided that the members, nominated in clauses (c) to (i) of this sub-section, as far as practicable, shall be drawn from different faculties.
