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State of Andhra Pradesh - Section

Section 41 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

41. Constitution of Selection Committee for appointment of Teachers and Staff of University -

(1)The Board shall constitute a selection committee with regard to the appointment of Teachers for each faculty, which shall consist of the following persons,namely:-
(i)the Vice-Chancellor who shall be the ex-officio Chairperson of theCommittee;
(ii)the Dean of the Faculty concerned;
(iii)three experts in the case of selection of Professors, two experts in the case of selection of Associate Professors and one expert in the case of selection of Assistant Professors nominated by the Board, the experts being from outside the University, having special knowledge of the subject concerned; and
(iv)the Registrar, who shall be the Ex-officio Member Secretary of the Selection Committee.
(2)The teachers of a Faculty shall be appointed by the Board on the recommendation of the Selection Committee of that Faculty and their remuneration and other conditions of service shall be such as may be prescribed.
(3)The appointment of non-teaching staff and other employees shall be as may beprescribed.