Supreme Court - Daily Orders
Satender Kumar Antil vs Central Bureau Of Investigation on 29 March, 2023
Bench: Sanjay Kishan Kaul, Aravind Kumar
1
ITEM NO.3 COURT NO.2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2034/2022 in MA 1849/2021 in
SLP(Crl) No. 5191/2021
SATENDER KUMAR ANTIL Petitioner(s)
VERSUS
CENTRAL BUREAU OF INVESTIGATION & ANR. Respondent(s)
(Mr. V.N. Raghupathy, Advocate for High Court of Karnataka; Mr.
Tapesh Kumar Singh, Advocate for High Court of jharkhand; Mr. P.I.
Jose, Advocate for Gauhati High Court; Mr. Arjun Garg, Advocate for
High Court of Madhya Pradesh; Mr. Amit Gupta, Advocate for High
Court of Delhi; Mr. Sanjai Kumar Pathak, Advocate for High Court of
Meghalaya; Mr. Sibo Sankar Mishra, Advocate for High Court of
Orissa,Mr. Abhimanyu Tewari, Advocate for State of Arunachal
Pradesh, Mr.Somanadri Gaud Katam, Advocate for High Court of
Telengana; Mr. Aaditya A. Pande, Advocate for the State of
Maharashtra; Mr. Ankur Prakash, Advocate for the State of
Uttarakhand; M/s Arputham Aruna, Mr. Debojit Borkakati, Advocate
for the State of Assam, Mr. S.N.Terdol, Advocate for the State of
Ladakh,Mr. Avijit Mani Tripathi, Advocate for the State of
Meghalaya, Mr. Manish Kumar, Advocate for the State of Bihar,Mr.
Mahfooz A.Nazki, Advocate for the State of Andhra Pradesh, Mr.
Maibam N.Singh, Advocate for the High Court of Manipur, Mr.
Prashant S.Kenjale, Advocate for the High Court of Bombay, Mr. Ajay
Pal, Advocate for the State of Punjab, Mr. Gagan Gupta, Advocate
for High Court of Andhra Pradesh, Mr. Nishe Rajen Shonker, Advocate
for the State of Kerala,Mr. SuvenduSuvasis Dash, Advocate for the
State of Orissa, Mr. Pradeep Mishra, Advocate for the State of
Uttar Pradesh, Mrs. Swati Ghildiyal,Advocate for the State of
Gujarat, Mr. Pukhrambam Ramesh Kumar,Advocate for the Government of
Manipur, Mr. Abhay Anil Anturkar, Advocate for the State of Goa,
Mr. Anupam Raina, Advocate for the High Court of Jammu( only
I.A.Nos. 56846/2023 Application for Intervention and I.A.No. 56848
of 2023 application for Direction are listed on 29.3.2023)
IA No. 56848/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 56846/2023 - INTERVENTION APPLICATION)
IA NO. 65324/2023-INTERVENTION
IA NO. 65325/2023-DIRECTIONS
Signature Not Verified
Date : 29-03-2023 This matter was called on for hearing today.
Digitally signed by
Charanjeet Kaur
Date: 2023.03.29
17:48:51 IST
Reason:
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE ARAVIND KUMAR
2
By Courts Motion
For Petitioner(s) Mr. Sidharth Luthra, Sr. Adv. (AC)
Mr. Akbar Siddique, AOR
Mr. Soumik Ghosal, AOR
For Applicant(s) Ms. Manali Singhal, Adv.
Ms. Sarthak Sachdev, Adv.
Ms. Wattan Sharma, Adv.
Mr. Santosh Sachin, Adv.
Ms. Shreya singhal, Adv.
Mr. Deepak Rawat, Adv.
Mr. Aditya Jain, AOR
Mr. Vikram Chaudhri, Sr. Adv.
Mr. Nikhil Jain, AOR
Mr. Rishi Sehgal, Adv.
Mr. Keshavam Chaudhri, Adv.
Ms. Hargun Sandhu, Adv.
Ms. Arveen Sekhon, Adv.
Ms. Prabhneer Swani, Adv.
Ms. Divya Jain, Adv.
Mr. Sagar Juneja, Adv.
For Respondent(s) Mr. Suryaprakash V Raju, A.S.G.
Mrs. Aishwarya Bhati, A.S.G.
Mr. Mohd Akhil, Adv.
Ms. Priyanka Das, Adv.
Mr. Annam Venkatesh, Adv.
Ms. Sairica Raju, Adv.
Mr. Udai Khanna, Adv.
Mr. Ritwiz Rishabh, Adv.
Mr. Padmesh Mishra, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Tacho Ero, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Malak Manish Bhatt, AOR
Mr. Vikram Choudhary, Sr. Adv.
Mr. E.C. Agrawala, AOR
Mr. V.N. Raghupathy, AOR
H.C. Karnataka Mr. Manendra Pal Gupta, AOR
Mr. Premnath Mishra, Adv.
H.C. Jharkhand Mr. Tapesh Kumar Singh, AOR
Mr. P.I. Jose, AOR
HC Gauhati Mr. Jenis Francis, Adv.
3
Mr. Ravi Sagar, Adv.
HC Madhya Pradesh Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Ms. Sagun Srivastava, Adv.
HC Delhi Mr. Amit Gupta, AOR
Mr. Shiv Verma, Adv.
HC Meghalaya Mr. Sanjai Kumar Pathak,AOR
Mr. Arvind Kumar Tripathi, Adv.
Mrs. Shashi Pathak, Adv.
Mr. Sibo Sankar Mishra, AOR
HC Orissa,
Mr. Abhimanyu Tewari, AOR
State of Arunachal
Pradesh
HC Telengana Mr.Somanadri Gaud Katam, AOR
State of MaharashtraMr. Bharat Bagla, Adv.
Mr. Siddhrth Dharmadhikari, Adv.
Mr. Aaditya A. Pande, AOR
Mr. Sourav Singh, Adv.
State of Mr. Ankur Prakash, AOR
Uttarakhand Mr. Ashutosh Kumar Sharma, Adv.
HC Sikkim Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
For M/s Arputham Aruna,AOR
State of Assam Mr. Nalin Kohli, Sr. AAG
Mr. Aastik Dhingra, Adv.
Mrs. Nimisha Menon, Adv.
Mr. Sarthak Sharma, Adv.
Mr. Debojit Borkakati, AOR
UT of Ladakh Mr. Jayant K Sud, ASG
Mr. Shiv Mangal Sharma, Adv.
Nr. Neraj Kumar Sharma, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Raghavendra S Srivatsa, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Krishna Kant Dubey, Adv.
Ms. Priyanka Sharma, Adv.
Mr. Prahil Sharma, Adv.
Mr. Harender Singh, Adv.
Mr. Ambuj Saraswat, Adv.
Mr. S.N.Terdol,AOR
4
State of Meghalaya Mr. Avijit Mani Tripathi, AOR
Mr. T.K. Nayak, Adv.
Mr. Sameer Abhyankar, AOR
State of Bihar Mr. Manish Kumar, AOR
State of Mr. Mahfooz A.Nazki, AOR
Andhra Pradesh
HC Manipur Mr. Maibam N.Singh, AOR
HC Bombay Mr. Prashant S.Kenjale, AOR
State of Punjab Mr. Ajay Pal, AOR
HC Punjab Mr. Rahul Gupta, AOR
HC Andhra Pradesh Mr. Ananta Prasad Mishra, Adv.
Mr. Deepak Jain, Adv.
Mr. Gagan Gupta, AOR
Mr. Nishe Rajen Shonker, AOR
State of Kerala Ms. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
State of Orissa Mr. SuvenduSuvasis Dash, AOR
State of UP Ms. Garima Prasad, Sr. Adv./AAG
Mr. Pradeep Mishra, AOR
Mr. Suraj Singh, Adv.
State of Gujarat Mrs. Swati Ghildiyal,AOR
Ms. Deepanwita Priyanka, Adv.
Ms. Devyani Bhatt, Adv.
State of Manipur Mr. Pukhrambam Ramesh Kumar,AOR
State of Goa Mr. Abhay Anil Anturkar, AOR
HC Jammu Mr. Anupam Raina, AOR
State of Mr. Sumeer Sodhi, Adv.
Chhattisgarh Mr. Arjun Nanda, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Akshay Amritanshu, AOR
HC Himachal Pradesh Mr. Varinder Kumar Sharma, AOR
5
State of Nagaland Mrs. K Enatoli Sema, AOR
Ms. Limayinla Jamir, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Abhay Anil Anturkar, Adv.
Mr. Dhruv Tank, Adv.
Ms. Surbhi Kapoor, AOR
Ms. Pallavi langar, AOR
HC Madras Mr. R Ayyam Perumal, AOR
HC Rajasthan Ms. Manisha Ambwani, AOR
HC Allahabad Mr. Apoorv Shukla, AOR
HC Calcutta Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.
State of Haryana Mr. Lokesh Sinhal, AAG
Dr. Monika Gusain, Adv.
Ms. Rooh-e-hina Dua, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA 56846/2023
IA NO. 56846/2023 for intervention is allowed. IA NO. 56848/2023 Learned ASG has obtained instructions and does not dispute the position as set out in the order dated 21.03.2023.
6That being the position in view of the judgment in the case of Satender Kumar Antil vs. Central Bureau of Investigation & Anr. (2022) 10 SCC 51, the applicant is entitled to bail on terms and conditions to the satisfaction of the trial Court.
Order accordingly.
IA NOS. 65324/2023 and 65325/2023 Learned counsel for the applicant(s) seeks to withdraw the applications and states that he wishes to file a special leave petition.
The applications are dismissed as withdrawn accordingly.
(CHARANJEET KAUR) (RAM SUBHAG SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER