Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Supreme Court - Daily Orders

Satender Kumar Antil vs Central Bureau Of Investigation on 29 March, 2023

Bench: Sanjay Kishan Kaul, Aravind Kumar

                                                 1


     ITEM NO.3                          COURT NO.2                SECTION II

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Miscellaneous Application No.             2034/2022 in MA 1849/2021 in
     SLP(Crl) No. 5191/2021

     SATENDER KUMAR ANTIL                                           Petitioner(s)

                                                VERSUS

     CENTRAL BUREAU OF INVESTIGATION & ANR.                         Respondent(s)

     (Mr. V.N. Raghupathy, Advocate for High Court of Karnataka; Mr.
     Tapesh Kumar Singh, Advocate for High Court of jharkhand; Mr. P.I.
     Jose, Advocate for Gauhati High Court; Mr. Arjun Garg, Advocate for
     High Court of Madhya Pradesh; Mr. Amit Gupta, Advocate for High
     Court of Delhi; Mr. Sanjai Kumar Pathak, Advocate for High Court of
     Meghalaya; Mr. Sibo Sankar Mishra, Advocate for High Court of
     Orissa,Mr. Abhimanyu Tewari, Advocate for State of Arunachal
     Pradesh, Mr.Somanadri Gaud Katam, Advocate for High Court of
     Telengana; Mr. Aaditya A. Pande, Advocate for the State of
     Maharashtra; Mr. Ankur Prakash, Advocate for the State of
     Uttarakhand; M/s Arputham Aruna, Mr. Debojit Borkakati, Advocate
     for the State of Assam, Mr. S.N.Terdol, Advocate for the State of
     Ladakh,Mr. Avijit Mani Tripathi, Advocate for the State of
     Meghalaya, Mr. Manish Kumar, Advocate for the State of Bihar,Mr.
     Mahfooz A.Nazki, Advocate for the State of Andhra Pradesh, Mr.
     Maibam N.Singh, Advocate for the High Court of Manipur, Mr.
     Prashant S.Kenjale, Advocate for the High Court of Bombay, Mr. Ajay
     Pal, Advocate for the State of Punjab, Mr. Gagan Gupta, Advocate
     for High Court of Andhra Pradesh, Mr. Nishe Rajen Shonker, Advocate
     for the State of Kerala,Mr. SuvenduSuvasis Dash, Advocate for the
     State of Orissa, Mr. Pradeep Mishra, Advocate for the State of
     Uttar Pradesh, Mrs. Swati Ghildiyal,Advocate for the State of
     Gujarat, Mr. Pukhrambam Ramesh Kumar,Advocate for the Government of
     Manipur, Mr. Abhay Anil Anturkar, Advocate for the State of Goa,
     Mr. Anupam Raina, Advocate for the High Court of Jammu( only
     I.A.Nos. 56846/2023 Application for Intervention and I.A.No. 56848
     of 2023 application for Direction are listed on 29.3.2023)
      IA No. 56848/2023 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 56846/2023 - INTERVENTION APPLICATION)
     IA NO. 65324/2023-INTERVENTION
     IA NO. 65325/2023-DIRECTIONS
Signature Not Verified


     Date : 29-03-2023 This matter was called on for hearing today.
Digitally signed by
Charanjeet Kaur
Date: 2023.03.29
17:48:51 IST
Reason:


     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE MANOJ MISRA
                         HON'BLE MR. JUSTICE ARAVIND KUMAR
                                  2



                     By Courts Motion

 For Petitioner(s)   Mr. Sidharth Luthra, Sr. Adv. (AC)
                     Mr. Akbar Siddique, AOR

                     Mr. Soumik Ghosal, AOR

For Applicant(s)     Ms. Manali Singhal, Adv.
                     Ms. Sarthak Sachdev, Adv.
                     Ms. Wattan Sharma, Adv.
                     Mr. Santosh Sachin, Adv.
                     Ms. Shreya singhal, Adv.
                     Mr. Deepak Rawat, Adv.
                     Mr. Aditya Jain, AOR

                     Mr. Vikram Chaudhri, Sr. Adv.
                     Mr. Nikhil Jain, AOR
                     Mr. Rishi Sehgal, Adv.
                     Mr. Keshavam Chaudhri, Adv.
                     Ms. Hargun Sandhu, Adv.
                     Ms. Arveen Sekhon, Adv.
                     Ms. Prabhneer Swani, Adv.
                     Ms. Divya Jain, Adv.
                     Mr. Sagar Juneja, Adv.

For Respondent(s)    Mr. Suryaprakash V Raju, A.S.G.
                     Mrs. Aishwarya Bhati, A.S.G.
                     Mr. Mohd Akhil, Adv.
                     Ms. Priyanka Das, Adv.
                     Mr. Annam Venkatesh, Adv.
                     Ms. Sairica Raju, Adv.
                     Mr. Udai Khanna, Adv.
                     Mr. Ritwiz Rishabh, Adv.
                     Mr. Padmesh Mishra, Adv.
                     Ms. Shraddha Deshmukh, Adv.
                     Mr. Tacho Ero, Adv.
                     Mr. Arvind Kumar Sharma, AOR

                     Mr. Malak Manish Bhatt, AOR

                     Mr. Vikram Choudhary, Sr. Adv.
                     Mr. E.C. Agrawala, AOR

                     Mr. V.N. Raghupathy, AOR
H.C. Karnataka       Mr. Manendra Pal Gupta, AOR
                     Mr. Premnath Mishra, Adv.

H.C. Jharkhand       Mr. Tapesh Kumar Singh, AOR

                     Mr. P.I. Jose, AOR
HC Gauhati           Mr. Jenis Francis, Adv.
                                  3

                     Mr. Ravi Sagar, Adv.


HC Madhya Pradesh    Mr. Arjun Garg, AOR
                     Mr. Aakash Nandolia, Adv.
                     Ms. Sagun Srivastava, Adv.

HC Delhi             Mr. Amit Gupta, AOR
                     Mr. Shiv Verma, Adv.

HC Meghalaya         Mr. Sanjai Kumar Pathak,AOR
                     Mr. Arvind Kumar Tripathi, Adv.
                     Mrs. Shashi Pathak, Adv.

                     Mr. Sibo Sankar Mishra, AOR
HC Orissa,
                     Mr. Abhimanyu Tewari, AOR
State of Arunachal
Pradesh

HC Telengana         Mr.Somanadri Gaud Katam, AOR

State of MaharashtraMr. Bharat Bagla, Adv.
                    Mr. Siddhrth Dharmadhikari, Adv.
                    Mr. Aaditya A. Pande, AOR
                    Mr. Sourav Singh, Adv.

State of             Mr. Ankur Prakash, AOR
Uttarakhand          Mr. Ashutosh Kumar Sharma, Adv.

HC Sikkim            Mr. Avneesh Arputham, Adv.
                     Ms. Anuradha Arputham, Adv.
                     For M/s Arputham Aruna,AOR

State of Assam       Mr. Nalin Kohli, Sr. AAG
                     Mr. Aastik Dhingra, Adv.
                     Mrs. Nimisha Menon, Adv.
                     Mr. Sarthak Sharma, Adv.
                     Mr. Debojit Borkakati, AOR

UT of Ladakh         Mr. Jayant K Sud, ASG
                     Mr. Shiv Mangal Sharma, Adv.
                     Nr. Neraj Kumar Sharma, Adv.
                     Mr. Vatsal Joshi, Adv.
                     Mr. Raghavendra S Srivatsa, Adv.
                     Mr. Piyush Beriwal, Adv.
                     Mr. Krishna Kant Dubey, Adv.
                     Ms. Priyanka Sharma, Adv.
                     Mr. Prahil Sharma, Adv.
                     Mr. Harender Singh, Adv.
                     Mr. Ambuj Saraswat, Adv.
                     Mr. S.N.Terdol,AOR
                                  4


State of Meghalaya   Mr. Avijit Mani Tripathi, AOR
                     Mr. T.K. Nayak, Adv.

                     Mr. Sameer Abhyankar, AOR


State of Bihar       Mr. Manish Kumar, AOR

State of             Mr. Mahfooz A.Nazki, AOR
Andhra Pradesh

HC Manipur           Mr. Maibam N.Singh, AOR

HC Bombay            Mr. Prashant S.Kenjale, AOR

State of Punjab      Mr. Ajay Pal, AOR

HC Punjab            Mr. Rahul Gupta, AOR

HC Andhra Pradesh    Mr. Ananta Prasad Mishra, Adv.
                     Mr. Deepak Jain, Adv.
                     Mr. Gagan Gupta, AOR

                     Mr. Nishe Rajen Shonker, AOR
State of Kerala      Ms. Anu K Joy, Adv.
                     Mr. Alim Anvar, Adv.

State of    Orissa   Mr. SuvenduSuvasis Dash, AOR

State of UP          Ms. Garima Prasad, Sr. Adv./AAG
                     Mr. Pradeep Mishra, AOR
                     Mr. Suraj Singh, Adv.

State of Gujarat     Mrs. Swati Ghildiyal,AOR
                     Ms. Deepanwita Priyanka, Adv.
                     Ms. Devyani Bhatt, Adv.

State of Manipur     Mr. Pukhrambam Ramesh Kumar,AOR

State of Goa         Mr. Abhay Anil Anturkar, AOR

HC Jammu             Mr. Anupam Raina, AOR

State of             Mr. Sumeer Sodhi, Adv.
Chhattisgarh         Mr. Arjun Nanda, Adv.

                     Mr. Nirnimesh Dube, AOR

                     Mr. Akshay Amritanshu, AOR

HC Himachal Pradesh Mr. Varinder Kumar Sharma, AOR
                                   5


State of Nagaland    Mrs. K Enatoli Sema, AOR
                     Ms. Limayinla Jamir, Adv.
                     Mr. Amit Kumar Singh, Adv.
                     Ms. Chubalemla Chang, Adv.
                     Mr. Prang Newmai, Adv.


                     Mr. Abhay Anil Anturkar, Adv.
                     Mr. Dhruv Tank, Adv.
                     Ms. Surbhi Kapoor, AOR


                     Ms. Pallavi langar, AOR

HC Madras            Mr. R Ayyam Perumal, AOR

HC Rajasthan         Ms. Manisha Ambwani, AOR

HC Allahabad         Mr. Apoorv Shukla, AOR

HC Calcutta          Mr. Kunal Chatterji, AOR
                     Ms. Maitrayee Banerjee, Adv.
                     Mr. Rohit Bansal, Adv.
                     Ms. Kshitij Singh, Adv.

State of Haryana     Mr. Lokesh Sinhal, AAG
                     Dr. Monika Gusain, Adv.

                     Ms. Rooh-e-hina Dua, AOR


     UPON hearing the counsel the Court made the following
                           O R D E R
IA 56846/2023

IA NO. 56846/2023 for intervention is allowed. IA NO. 56848/2023 Learned ASG has obtained instructions and does not dispute the position as set out in the order dated 21.03.2023.

6

That being the position in view of the judgment in the case of Satender Kumar Antil vs. Central Bureau of Investigation & Anr. (2022) 10 SCC 51, the applicant is entitled to bail on terms and conditions to the satisfaction of the trial Court.

Order accordingly.

IA NOS. 65324/2023 and 65325/2023 Learned counsel for the applicant(s) seeks to withdraw the applications and states that he wishes to file a special leave petition.

The applications are dismissed as withdrawn accordingly.

(CHARANJEET KAUR) (RAM SUBHAG SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER