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State of Uttar Pradesh - Section

Section 19 in The Uttar Pradesh State Sports University Act, 2021

19. Authorities of the University. -

The following shall be the authorities of the University, namely: -
(i)the Board of Governors;
(ii)the Executive Council;
(iii)the Academic and Activity Council;
(iv)the Finance Committee: and
(v)such other authorities as may be declared by regulations to be the authorities of the University.