Bombay High Court
Mahendra Girdharlal Mehta vs Shweta Mahendra Mehta 9 Ors. M.C.G.M. ... on 28 March, 2023
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1527 OF 2019
In
SUITS 3005 OF 2008
Mr. Mahendra Girdharlal Mehta And Others ....PETITIONER
V/S
Atul Builders And Estate Ltd And Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 3089 OF 2022 In SUITS 3006 OF 2008 Mahendra Girdharlal Mehta ....PETITIONER V/S Shweta Mahendra Mehta 9 Ors. M.c.g.m. And....RESPONDENT Anr WITH INTERIM APPLICATION NO. 470 OF 2021 In SUITS 3006 OF 2008 Mahendra Girdharlal Mehta ....PETITIONER V/S Shweta Mahendra Mehta And Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 469 OF 2021 In Page 1/2 ::: Uploaded on - 28/03/2023 ::: Downloaded on - 29/03/2023 15:11:15 ::: SUITS 3005 OF 2008 Mahendra Girdharlal Mehta ....PETITIONER V/S Shweta Mahendra Mehta And Ors. ....RESPONDENT Shanay Shah a/w Rohan Deshpande, Sita Kapadia, Tvishi Pant & Anusha Guthi i/b Keystone Partners for Plaintiffs/applicants Piyush Raheja a/w Ankur H , Dhiraj B. & Neer Karia i/b Markand Gandhi & Co for Defendant no. 1 Aseem Naphade a/w Gauri Mestha i/b LJ Law for Defendant no. 7 Sheetal Metkari for MCGM E. B. Sivakumar, 1st Assistant to Court Receiver is present CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 28th March, 2023 P.C. :
S. O. to 31/03/2023 .
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