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[Cites 0, Cited by 0] [Section 409] [Entire Act]

Bengal Presidency - Subsection

Section 409(h) in Police Regulations, Bengal , 1943

(h)Cash shall not be kept in hand unnecessarily. If any sum of money has remained in hand for more than two months the officer-in-charge shall, when submitting his monthly account, explain fully the reason for the delay.