Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(3)(b) in The University of Rajputana (Second Amendment) Act, 1950

(b)has had five year's experience, as an examiner in the subject, of the standard of the examination concerned.