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State of Rajasthan - Section

Section 6 in Rajasthan Right to Information Rules, 2005

6. Documents to accompany appeal.

- Every appeal made be accompanied by the following documents namely.-
(i)attested time copy of the order against which the appeal being prefer,
(ii)copies of documents relied upon by the appellant and referred to in the appeal, and
(iii)an index of the documents referred to in the appeal.