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Madhya Pradesh High Court

Abdul Aziz@ Ida Khan And 2 Ors. vs The State Of Madhya Pradesh on 10 February, 2022

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

                                             1
              HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
                         CRIMINAL APPEAL NO.754 OF 2010
             (Abdul Aziz @ Ida Khan @ Two Others vs The State of Madhya Pradesh)



            Indore, Dated 10.02.2022
                 Heard through Video Conferencing.
                 None for the appellants.
                 Adjourned.
                 List the matter after two weeks.




             (VIJAY KUMAR SHUKLA)                (RAJENDRA KUMAR (VERMA))
                  JUDGE                                JUDGE


   Arun/-

ARUN NAIR
2022.02.10

17:41:05 +05'30' 2 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE CRIMINAL APPEAL NO.754 OF 2010 (Abdul Aziz @ Ida Khan @ Two Others vs The State of Madhya Pradesh)