Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] Union of India - Subsection Section 20(3)(a) in The Petroleum And Natural Gas Regulatory Board Act, 2006 (a)declare a pipeline or city or local natural gas distribution network as a common carrier or contract carrier; or