Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 22 in Tamil Nadu Court of Wards Act, 1902 22. Allowances for ward and family. - The Court may determine what sums shall be allowed for the expenses of the ward and of his family and dependants.
