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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(1)(c) in The Coal Mines Regulations, 2011

(c)where a seam has an average inclination of more than 30 degrees from the horizontal, prepare one or more vertical mine section or sections, as may be required by the Regional Inspector, showing a vertical projection of the mine working;