Section 11(3)(a) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3)(a) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(a)when the tidal of the boat is changed, the cargo boat shall not ply within or partly within and partly without the port unless or until the necessary corrections have been made on the licence held by the owner and the tindal and in the register maintained by the Conservator;.

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State of Odisha - Subsection

Section 11(3)(a) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960