Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] Union of India - Subsection Section 170(4) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 (4)The notices shall be in such of the Form Nos. 55, 55A, 55B, 55C and 55D as may be appropriate.
