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[Cites 0, Cited by 0] [Section 355(2)] [Section 355] [Entire Act]

State of Chattisgarh - Subsection

Section 355(2)(c) in The Chhattisgarh Municipalities Act, 1961

(c)[ the proportion in which the contribution shall be made by Councils concerned under the proviso to sub-section (3) of Section 86.] [Inserted by M.P. Act No. 32 of 1967.]